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Union of India - Section

Section 9 in The Cotton Cloth Act, 1918

9. Power to fix prices of standard cloth.

(1)The State Government shall, if standard cloth is sold in the State, by order in writing which shall be notified in the Official Gazette, fix the price at which alone standard cloth or any class of standard cloth shall be sold to the public.
(2)Orders may be made fixing different prices for different localities or for different methods of sale.