Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] Union of India - Subsection Section 9(1) in The Cotton Cloth Act, 1918 (1)The State Government shall, if standard cloth is sold in the State, by order in writing which shall be notified in the Official Gazette, fix the price at which alone standard cloth or any class of standard cloth shall be sold to the public.
