Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 610] [Entire Act] State of Jharkhand - Subsection Section 610(1) in Bihar Education Code, 1961 (1)The Principal of the Madrasa Islamia Shamshul Huda.(D.P.I.'s Order, dated the 26th February, 1937. G.O. no. 1202-E-R., dated the 5th August, 1930.)