Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Bihar - Subsection Section 15(ii) in Bihar Tourism Cadre Rules, 2013 (ii)To receive Training of at least four weeks of Hotel Management Institute, Hajipur/Bodhgaya, Hospitality Management organized by the department to get promotion for the members of the service will be necessary:
