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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(1) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(1)The Director of Printing and Stationery shall recommend for promotion to the different ranks of the service of such number of officers as may be fixed by Government, taking into account the vacancies to be filled up.