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State of Odisha - Section

Section 12 in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

12.

(1)The Director of Printing and Stationery shall recommend for promotion to the different ranks of the service of such number of officers as may be fixed by Government, taking into account the vacancies to be filled up.
(2)[ The selection of persons for promotion to different ranks of service except that of Director (Technical) shall be considered by the Departmental Promotion Committee as may be constituted by Government from time to time.] [Substituted vide Notification No. 3273/14.10.1985.]
(3)
(a)The Departmental Promotion Committee shall meet as and when occasion arises to prepare the list of officers suitable for promotion to different ranks of services.
(b)The Departmental Promotion Committee shall scrutinise the claims of all the officers who are eligible for promotion together with cases of those whom the Director of Printing and Stationery has not considered suitable for promotion and shall draw up a list of candidates found suitable for promotion.
(c)The selection of candidates for inclusion in the list shall be based on merit and suitability in all respects with due regard to seniority.