Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Nagaland - Subsection Section 30(4) in The Global Open University (Nagaland) Act, 2006 (4)An ex officio member shall cease to be a member of the Governing Council when he ceases to be ion office by virtue of which he became an ex officio member.
