Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] NCT Delhi - Subsection Section 25(2) in The Najafgarh Marketing Committee Bye-Laws, 2004 (2)All agricultural produce notified for sale shall be brought into the notified yard/subsidiary yard in such manner and at such time as the Committee may specify from time-to-time.
