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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Andhra Pradesh - Subsection

Section 11(3) in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

(3)The Competent Authority shall issue notification, inviting options from the Managements of all Professional Colleges for admitting their students either through EAMCET or EAMCET-AC.