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State of Andhra Pradesh - Section

Section 11 in Andhra Pradesh Common Entrance Test for entry into Engineering, Architecture, Pharmacy, Agriculture, Medical and Dental Courses Rules, 2004

11. Engineering, Agricultural and Medical Common Entrance Test-Conducted by Association of Colleges (EAMCET-AC).

(a)Association of Colleges - Formation and its Functions:
(1)There may be Separate Association of colleges recognized by APSCHE representing the two types of Professional Colleges as defined in Rule (2)(ixl of these Rules to conduct EAMCET-AC.
(2)The Secretary of Association of Colleges formed for each type of Colleges as in (1) above shall intimate its formation, rules and bye-laws and the names of the office bearers, before a stipulated date, to the competent authority and Chairman of Permanent Committee.
(3)The Competent Authority shall issue notification, inviting options from the Managements of all Professional Colleges for admitting their students either through EAMCET or EAMCET-AC.
(4)The option of choosing, between either of EAMCET or EAMCET-AC shall be exercised by the Managements of the colleges and shall be intimated before a stipulated date to the Competent Authority and the Permanent Committee. In case failure on the part of any management to exercise their option it shall be construed that they shall admit the candidates into their colleges for the Management Seats only on the basis of the rank at Eamcet.
(b)Constitution of Committee of EAMCET-AC. - The Committee of EAMCET-AC shall be constituted by the Association of Colleges with eminent members academicians representing all the disciplines included for the tests. A member of this committee shall be appointed as Convnor of the Committee of Eamcet-AC to discharge functions as assigned by the Committee of EAMCET-AC.