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[Cites 0, Cited by 0] [Section 10(5)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(5)(ii) in National Legal Services Authority (Free and Competent Legal Services) Regulations, 2010

(ii)one retired judicial officer [or] [Inserted by Notification F. No. L/61/10/NALSA, dated 28.8.2019 (w.e.f. 9.9.2010).];