Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 52] [Entire Act] NCT Delhi - Subsection Section 52(b) in The Government Of National Capital Territory Of Delhi Act, 1991 (b)all suits and proceedings in connection with the administration of the Capital shall be instituted by or against the Government of India.
