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[Cites 0, Cited by 0] [Section 46D(1)] [Section 46D] [Entire Act]

State of Odisha - Subsection

Section 46D(1)(b) in The Orissa Panchayat Samiti Election Rules, 1991

(b)booth capturing takes place in any place fixed for counting of votes in such a manner that the result of the counting at that place cannot be ascertained.