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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(4)(a) in The U.P. Co-operative Societies Act, 1965

(a)Any individual including a minor who is a seasonal or temporary worker or apprentice in the business of the society or who is otherwise interested in such business may be admitted as an associate member.