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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(4) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(4)The proceedings of employment guarantee day should be held in an open public space, with ample provision for proactive disclosure of information including muster rolls, employment lists, unemployment allowance lists, etc.