Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(7) in Rail Land Development Authority (Constitution) Rules, 2007

(7)The seniority and promotion of the officers and employees of the Authority shall be determined by the provisions made in the regulations.