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[Cites 0, Cited by 0] [Section 39(1)] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(1)(b) in U.P. State Co-operative Societies Election Rules, 2014

(b)In case of district/central co-operative societies, -
(i)For nomination of member of the managing committee -Rs one thousand
(ii)For nomination to the office of the Chairman/ the Vicechairman- Rs two thousand
(iii)For nomination to the office of a delegate- Rs five hundred