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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(2) in Punjab Boiler Attendants Rules, 1961

(2)A testimonial in respect of service on a steamship may be signed by the Chief Engineer and countersigned by the master of vessel or may be in the form of a seaman discharge issued by a Shipping Master.