Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Tripura - Subsection Section 1(3) in Tripura Professions, Trades, Callings and Employments Taxation Act, 1976 (3)Save as otherwise provided in this Act, it shall be deemed to have come into force on and from the 21st day of February, 1976.
