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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 64(2) in Jammu and Kashmir Forest (Protection) Force Rules, 2012

(2)Superior officers of the Force shall provide themselves with all articles of uniform and accouterments of the specified patterns and shall be paid outfit allowance as prescribed by the State Government for Police from time to time.