Himachal Pradesh High Court
Chande Ram And Others vs . Tulsi Ram on 1 September, 2023
Chande Ram and others vs. Tulsi Ram RSA No. 138 of 2021 .
01.09.2023 Present: Mr. Sanjeev Bhushan, Sr. Advocate, with Mr. Rajesh Kumar, Advocate, for the appellants.
Mr. Naveen K. Bhardwaj, Advocate, for the respondent.
of Power of Attorney on behalf of respondent has not been filed. Let the same be filed within three weeks.
rtRecord of learned trial Courts below be also requisitioned and the file be put up for admission and hearing thereafter.
(Rakesh Kainthla) Judge September, 01, 2023 (CSS) ::: Downloaded on - 01/09/2023 20:36:20 :::CIS