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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(xiv) in State Water Resources Regulatory Authority (Manner and Guidelines to Ensure Smooth, Uninterrupted and Leakage free Supply of Water to Farmers) Regulations, 2018

(xiv)Each crop has its own sowing and harvesting calendar and it is important to have a knowledge of this which may help to decide the total water demand in a field having mixed crops. Generally, in Jammu and Kashmir State we have two main cropping seasons viz. Kharif and Rabi.