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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Chattisgarh - Subsection

Section 1(4)(c) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(c)lands under the control of railway administration for the purpose of construction and maintenance of works under Chapter III of the India Railways Act, 1890 (No. 9 of 1890).