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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(mmm) in The M.P. Krishi Upaj Mandi Adhiniyam, 1972

(mmm)[ "processing" means powdering, crushing, decorticating, husking, parboiling, polishing, ginning, pressing, curing or any other treatment to which an agricultural produce or its product is subjected to before final consumption; [Inserted by M.P. Act No. 18 of 1979 (w.e.f. 7-6-1979).]