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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Chattisgarh - Subsection

Section 53(3) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(3)The names of all the students who are admitted to the Vishwavidyalaya shall as soon as may be after their selection is so made, be pasted on the Notice Board of the Registrar and published in such other manner, if the Registrar considers it necessary so to do, as he may deem fit.