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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2) in THE RAJASTHAN MADARSA BOARD ACT, 2020

(2)He shall-
(i)be responsible for the preparation of the Budget and for the presentation
thereof to the Board;
(ii)administer the Fund of the Board;
(iii)supervise and control the expenditure of the Board; and
(iv)ensure that no expenditure not authorized in the Budget is incurred by the
Board.