Himachal Pradesh High Court
Hfcl Ltd. vs . State Of H.P. & Ors. on 26 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
HFCL Ltd. Vs. State of H.P. & Ors.
CWP No. 6460/2021 alongwith CWPs No. 6501, 6502, 6518, 6565, 6574. 6575, 6654, 6665, 6666, 6701, 6702, 6703, 6704, 6791, 6792, 6816, 6817, .
6818, 6849, 6850, 6862, 6914, 6915, 6917, 6918, 6919, 6920, 6922, 6923, 6929, 6938, 6940 6941, 6944, 6945, 6946 and 6947 of 2021 26.05.2022 Present: Mr. Karun Negi, Advocate, for the petitioner(s).
Mr. Ashok Sharma, Advocate General with Mr. Rajinder Dogra, Sr. Addl. AG, Mr. Vinod Thakur, Mr. Shiv Pal Manhans, Addl. AGs, Mr. Bhupinder Thakur and Mr. Yudhvir Singh Thakur, Dy. AGs and Mr. Rajat Chauhan, Law Officer, for respondent No. 1.
Mr. Rohit Sharma, Advocate, for respondent No. 3.
As prayed for by learned counsel for the petitioner(s), list on 16.06.2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 26th May, 2022 (raman) ::: Downloaded on - 26/05/2022 20:07:11 :::CIS