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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Nagaland - Subsection

Section 51(4) in The Global Open University (Nagaland) Act, 2006

(4)The Executive Council and the Governing Council in that order consider the annual accounts and audit reports and make recommendations in regard thereto for further action by the Finance Committee which shall give aril ' Action Taken Report to the Governing and Executive Councils at the earliest.