Himachal Pradesh High Court
Vidya Sagar vs . Brij Lal & Others. on 25 February, 2022
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Vidya Sagar vs. Brij Lal & others.
.
CMPMO No.323 of 2021 25.02.2022 Present: Mr.Anand Sharma, Advocate, vice Mr.Janesh Mahajan, Advocate, for the petitioner.
Mr.Sanjeev Kumar Motta, Advocate, for respondents No.1 to 3.
No notice issued to respondent No.4.
CMPMO No.323 of 2021 & CMP No.15184 of 2021 r Four weeks' time, as prayed, is granted to file replies on behalf of appearing respondents.
List after four weeks.
Interim to continue till next date of hearing.
(Vivek Singh Thakur) Judge February 25, 2022 (Purohit) ::: Downloaded on - 26/02/2022 20:11:21 :::CIS