Section 87(2) in The Delhi Co-operative Societies Rules, 2007
(2)The following persons may be considered for appointment as an arbitrator-(a)Gazetted officers including retired, of any department under the Government; or(b)Officers/Co-operators, serving or retired of co-operative societies having experience of ten years and having graduate degree preferably a Diploma in Cooperative from recognized Cooperative Training Institute; or(c)Officers of local bodies and pubic sector undertakings of the Government.
