Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Jharkhand - Subsection Section 87(a) in The Jharkhand Agricultural Produce Markets Rules, 2000 (a)Gate pass in Form XXI shall be issued to any person intending to carry notified agricultural produce in the market without any charge.
