Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(o) in Manipur International University Act, 2018

(o)"Proposing body" means "Manipur International University Management Authority" a registered public charitable/educational trust and a special purpose vehicle established for the purpose of establishing, promoting and supporting an International University in the State of Manipur.