Section 2(26)(c) in Andhra Pradesh Metropolitan Region and Urban Development Authorities Act, 2016

[Cites 0, Cited by 0] [Section 2(26)] [Section 2] [Entire Act]

(c)a Gram Panchayat constituted under the Andhra Pradesh Panchayat Raj Act, 1994; (Act no. 13 of 1994) or

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