Bombay High Court
Sudha Navin Parikh And 2 Ors vs Fr. Anthony D'Souza Vinayalaya And 9 Ors on 18 March, 2019
Bench: A.S. Oka, M.S. Sanklecha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 2289 OF 2017
Paper Box Company Of India And Kamal ....Petitioner
Bhatiya
V/S
Fr. Anthony D'souza And 8 Ors ....Respondent
WITH WRIT PETITION NO. 2050 OF 2018 Sudha Navin Parikh And 2 Ors. ....Petitioner V/S Fr. Anthony D'souza Vinayalaya And 9 Ors. ....Respondent Mr. D. Khambatta, Sr. Counsel a/w Mr. P.K.Dhakephalkar, Sr. Counsel & Mr. Vivek Shiralkar, Ms. Prachi Mhatre & Ms. Yashada Desai i/b M/s. Shiralkar & Co. For Petitioner in WP/2289/2017 Mr. Navroz Seervai, Sr. Counsel a/w Mr. Saket Mone, Mr. Vishesh Kalra, Nupur Jalan & Ms. Neha Joshi i/b Vidhi Partners for petitioner in WP/2050/2018 Ms. Jyoti Chavan, AGP for respondent State in both matters Mr. Aspi Chinoy, Sr. Counsel a/w Mr. Aditya Mehta, Ms. Shobhana Narayanan i/b Khaitan And Co for Res.no. 7 in both matters Mr. Zal Andhyarujina a/w Mr. Ayush Khandelwal & Ms. Trishala Babur i/b M/s. Lodha Legal for Resp No. 3 To 6 CORAM : A.S. OKA & M.S. SANKLECHA, JJ DATE : 18th March, 2019 Page 1/2 ::: Uploaded on - 18/03/2019 ::: Downloaded on - 19/03/2019 03:30:12 ::: P.C. :
Place both the matters on 25/03/2019 for fresh admission.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 18/03/2019 ::: Downloaded on - 19/03/2019 03:30:12 :::