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[Cites 0, Cited by 0] [Section 27(10)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(10)(a) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(a)ensure that the provisions of this Act and the Regulations are duly observed and shall have all powers as are necessary for that purpose;