Section 284(2) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965
(2)When cattle are brought to a pound, the pound keeper shall enter in his register-(a)the number and description of the animals;(b)the day and hour on and at which they were so brought;(c)the name and residence of the seizer; and(d)the name and residence of the owner, if known;and shall give the seizer or his agent a copy of the entry.
