Section 284 in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965
284. Duties of pound-keepers.
(1)Every pound-keeper shall maintain such registers and prepare such returns as the State Government may from time to time by rules prescribe.(2)When cattle are brought to a pound, the pound keeper shall enter in his register-(a)the number and description of the animals;(b)the day and hour on and at which they were so brought;(c)the name and residence of the seizer; and(d)the name and residence of the owner, if known;and shall give the seizer or his agent a copy of the entry.(3)The pound-keeper shall take charge of, feed and water, the cattle until they are disposed of as hereinafter provided.
