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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Punjab - Subsection

Section 10(3) in The Punjab Water Prevention and Control of Pollution Rules, 1977

(3)Notwithstanding anything contained in sub-rule (2), if such person is a Government employee or an employee in a Government undertaking, he shall be paid such travelling and daily allowances as are admissible under relevant rules applicable to him.