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State of Madhya Pradesh - Section

Section 5 in The M.P. Janapada Panchayat (Budget Estimates) Rules, 1997

5. Preparation of the estimates for activities by the Standing Committee.

- Every Standing Committee of the Janapada Panchayat shall in relation to the subject assigned to it, estimate its requirement of fund for each activity for the ensuing year by the 7th November keeping in view the availability of funds indicated by the General Administration Committee of the Janapada Panchayat. The estimates so prepared shall be sent lo the General Administration Committee for scrutiny before the 15th November of each year.