Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(5)] [Section 12] [Entire Act] State of Gujarat - Subsection Section 12(5)(i) in Indian Institute of Public Health Gandhinagar Act, 2015 (i)to control functioning of the University by using all such powers as are provided by or under this Act, the regulations or the statutes made thereunder;