Section 1 in The Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002
1. Short title, commencement and application.
(1)These regulations may be called the Punjab State Warehousing Corporation Staff (Conditions of Service) Group C and Group D (Service) Regulations, 2002.(2)They shall come into force with effect from the date these are approved by the Board of Directors.(3)They shall apply to the posts specified in Appendix 'A'.
