Himachal Pradesh High Court
Jagdish Kumar vs . Sub Divisional Officer (Civil) & Ors. on 9 December, 2022
Author: Sushil Kukreja
Bench: Sushil Kukreja
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Jagdish Kumar vs. Sub Divisional Officer (Civil) & ors.
CMPMO No.581/20229.12.2022 Present: Ms. Menka Raj Chauhan, Advocate, for the petitioner.
Mr. Bharat Bhushan, Addl. AG with Mr. Kunal Thakur, Dy. Advocate General, for respondent No.1.
Notice. Mr. Kunal Thakur, learned Deputy Advocate General, appears and waives service of notice on behalf of respondent No.1. He prays for and is granted four weeks' time to file reply.
Notice be issued to respondents No.2 and 3, returnable within four weeks, on taking steps within three days.
List after four weeks before the appropriate Bench.
( Sushil Kukreja ) Judge 9th December, 2022 (CS) ::: Downloaded on - 09/12/2022 20:34:38 :::CIS