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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(h) in Manonmaniam Sundaranar University Act, 1990

(h)"post-graduate college" means a University college or an affiliated college situated within the University area and providing post-graduate courses of study leading up to the post-graduate degrees of the University;