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[Cites 0, Cited by 0] [Section 59] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 59(3) in Securities and Exchange Board of India (Depositories and Participants) Regulations, 2018

(3)Every entry in the beneficial owner's account shall be supported by electronic instructions or any other mode of instruction received from the beneficial owner in accordance with the agreement with the beneficial owner.