Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of West Bengal - Subsection Section 1(2) in The Land Acquisition (West Bengal Amendment) Act, 1997 (2)[ It shall be deemed to have come into force on the 1st day of April, 1997.] [Substituted by Act No. 21 of 2011, dated 19.5.2012.]
