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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Madhya Pradesh - Subsection

Section 12(2) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(2)Subject to the superintendence, direction and control of the Election Commission, the District Election Officer shall coordinate and supervise all work in the district in connection with the conduct of all elections to Municipalities in the district.