Section 29(1) in Rajasthan Muslim Wakf Regulations, 1964
(1)All posts under the Board shall be classified as stated below-(i)posts carrying a minimum salary of Rs. 250/- or more shall be classified as Class I;(ii)posts carrying a minimum salary of Rs. 65/- or more but less than Rs. 250/- shall be classified as Class II; and(iii)posts carrying a minimum salary below Rs. 65/- shall be classified as Class III.
