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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Punjab - Subsection

Section 36(1)(b) in Punjab Boiler Operation Engineers' Rules, 2001

(b)combustion, heat of combustion, ignition temperature, combustion calculations, excess air, lossess, combustion system design, furnace; pulverized fuel fired dry bottom furnace, slage type furnace and oil fired boiler furnace;