Himachal Pradesh High Court
Mast Ram vs . Hptdc Ltd. on 14 October, 2022
Bench: Tarlok Singh Chauhan, Virender Singh
.
CWP No. 5287/202214.10.2022 Present: Ms. Mamta Garg, Advocate, for the petitioner.
. Mr. Naresh Kaul, Advocate, for the respondent.
The order in question stands complied with inasmuch as the respondent has passed the consideration order. Therefore, in case the petitioner is still aggrieved by the consideration order, he is at liberty to assail the same in accordance with law. The matter is closed.
(Tarlok Singh Chauhan) Judge (Virender Singh) Judge 14.10.2022 (pankaj) ::: Downloaded on - 15/10/2022 20:03:45 :::CIS