77. [ Charges for service of process through post. [Financial Commissioner's notification No. 343-R, dated 2nd February, 1931, as amended by notification No. 756-R dated 23rd March, 1832 and 1812-R, dated 26th July, 1932.]
- In all cases in which processes are issued by post, the parties concerned shall be required to pay Talbana at the rate of thirty-one naye paise per head with a minimum of fifty naye paise.]
